Citation : 2016 Latest Caselaw 230 ALL
Judgement Date : 10 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 436 of 2016 Applicant :- Kariya @ Jamal Khan ( Fifth Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Kumar Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 10.3.2016
A.
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