Arif Lodi vs State Of U.P. And 3 Others
2016 Latest Caselaw 23 ALL

Citation : 2016 Latest Caselaw 23 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Arif Lodi vs State Of U.P. And 3 Others on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 60271 of 2015
 

 
Petitioner :- Arif Lodi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dinesh Prasad Rajbhar
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 4.3.2016

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