Citation : 2016 Latest Caselaw 22 ALL
Judgement Date : 4 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 68411 of 2015 Petitioner :- Km. Ritu Mishra And 3 Others Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Sudeep Dwivedi Counsel for Respondent :- C.S.C.,Arun Kumar,Sri Prakash Krishna Tripa Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 28.03.2016 in the additional cause list.
Order Date :- 4.3.2016
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