Prithaviraj Singh vs State Of Up
2016 Latest Caselaw 218 ALL

Citation : 2016 Latest Caselaw 218 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Prithaviraj Singh vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1321 of 2016
 

 
Applicant :- Prithaviraj Singh
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Amrendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavits have been filed on behalf of the applicants in both the bail applications be taken on record.

On the request of the learned counsel for the applicants, list in the next cause list.

In the meantime learned counsel for the complainant may also file counter affidavit in connected bail application no. 499 of 2016, if any.

Order Date :- 10.3.2016

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