Brajesh Ali @ Brajesh Kumar vs State Of Up
2016 Latest Caselaw 217 ALL

Citation : 2016 Latest Caselaw 217 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Brajesh Ali @ Brajesh Kumar vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1155 of 2016
 

 
Applicant :- Brajesh Ali @ Brajesh Kumar
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Sanjeev Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted further one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.3.2016

Jitendra

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