Smt. Jamwanti Prajapati And 4 ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 21 ALL

Citation : 2016 Latest Caselaw 21 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Smt. Jamwanti Prajapati And 4 ... vs State Of U.P. And 4 Others on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 36742 of 2015
 

 
Petitioner :- Smt. Jamwanti Prajapati And 4 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Narendra Kumar Tiwari,R.P. Mishra
 
Counsel for Respondent :- C.S.C.,Nand Kishore Singh,S.C. Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 4.3.2016

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