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Amit Kumar vs State Of U.P. & 3 Others
2016 Latest Caselaw 208 ALL

Citation : 2016 Latest Caselaw 208 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Amit Kumar vs State Of U.P. & 3 Others on 9 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 4795 of 2016
 

 
Petitioner :- Amit Kumar
 
Respondent :- State Of U.P. & 3 Others

Counsel for Petitioner :- Santosh Kumar Shukla

Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh

Hon'ble Pradeep Kumar Singh

On 18.02.2016 learned counsel for the respondent nos. 2 and 4 was granted time to seek instruction. He has not received the instruction.

Put up this case again in the additional cause list on 30.03.2016.

Order Date :- 9.3.2016

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Amit Kumar vs State Of U.P. & 3 Others
2016 Latest Caselaw 208 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Amit Kumar vs State Of U.P. & 3 Others2016 Latest Caselaw 208 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Amit Kumar vs State Of U.P. & 3 Others
2016 Latest Caselaw 208 ALL