Shesh Mani Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 203 ALL

Citation : 2016 Latest Caselaw 203 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Shesh Mani Singh vs State Of U.P. And 4 Others on 9 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 7437 of 2016
 

 
Petitioner :- Shesh Mani Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Indresh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner seeks adjournment.

Adjournment is allowed.

List this case on 11.04.2016.

Order Date :- 9.3.2016

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