Bharat Varshiya National ... vs Zila Basic Shiksha Adhikari & ...
2016 Latest Caselaw 20 ALL

Citation : 2016 Latest Caselaw 20 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Bharat Varshiya National ... vs Zila Basic Shiksha Adhikari & ... on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 6928 of 2003
 

 
Petitioner :- Bharat Varshiya National Association
 
Respondent :- Zila Basic Shiksha Adhikari & Others
 
Counsel for Petitioner :- A.K. Gupta,Mohit Bihari Mathur
 
Counsel for Respondent :- C.S.C.,Divakar Rai Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case on 25.04.2016.

Order Date :- 4.3.2016

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