Subhawati Devi vs State Of U.P. Thru' Secy. ...
2016 Latest Caselaw 2 ALL

Citation : 2016 Latest Caselaw 2 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Subhawati Devi vs State Of U.P. Thru' Secy. ... on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33546 of 2008
 

 
Petitioner :- Subhawati Devi
 
Respondent :- State Of U.P. Thru' Secy. Madhyamik & Others
 
Counsel for Petitioner :- Mohan Tiwari
 
Counsel for Respondent :- C.S.C.,O.P.Srivastava,S.C.Srivastava,Suresh Chandra Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 4.3.2016

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