Sameer Raghuwanshi vs State Of U.P. Thru Secy. ...
2016 Latest Caselaw 199 ALL

Citation : 2016 Latest Caselaw 199 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Sameer Raghuwanshi vs State Of U.P. Thru Secy. ... on 9 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2398 of 2012
 

 
Petitioner :- Sameer Raghuwanshi
 
Respondent :- State Of U.P. Thru Secy. Horticulture &Fruit Processing &Ors
 
Counsel for Petitioner :- K.K. Singh,Indrabhushan Singh,Mohd. Ateeq Khan,Nisar Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again.

Order Date :- 9.3.2016

Santosh/-

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