Anirudh vs Smt. Gauri Devi And Another
2016 Latest Caselaw 196 ALL

Citation : 2016 Latest Caselaw 196 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Anirudh vs Smt. Gauri Devi And Another on 9 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 779 of 2008
 

 
Appellant :- Anirudh
 
Respondent :- Smt. Gauri Devi And Another
 
Counsel for Appellant :- Hari Pratap Gupta,V.M. Zaidi
 
Counsel for Respondent :- Mahendra Upadhyay
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1.Sri Hari Pratap Gupta one of counsels appearing for appellant has sought adjournment on the ground of illness today. On earlier occasion Sri V.M. Zaidi learned Senior Counsel appearing for appellant has also sought adjournment.

2. Learned counsel for respondent has opposed.

3. List in the next cause list. It is made clear that on the next date this appeal shall not be adjourned at the instance of illness of appellant counsel.

Order Date :- 9.3.2016

Pravin

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