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M/S Sachin Timber And Hardwares vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 193 ALL

Citation : 2016 Latest Caselaw 193 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
M/S Sachin Timber And Hardwares vs State Of U.P. And 4 Ors. on 9 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 206 of 2016
 

 
Petitioner :- M/S Sachin Timber And Hardwares
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Anshul Kumar Singhal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Heard the learned counsel for the parties.

The correction application no.78813 of 2016 is allowed.

Necessary correction has been made in the order dated 2.3.2016.

Order Date :- 9.3.2016

IB

(Vinod Kumar Misra,J)                     (Tarun Agarwala,J)

 

 

 
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