C/M Harsh Chand Inter College, ... vs State Of U.P. And Another
2016 Latest Caselaw 191 ALL

Citation : 2016 Latest Caselaw 191 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

C/M Harsh Chand Inter College, ... vs State Of U.P. And Another on 9 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5606 of 2016
 

 
Petitioner :- C/M Harsh Chand Inter College, Barhaj And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Kedar Nath Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is not present.

List in the next cause list among top ten cases.

Order Date :- 9.3.2016

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