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Munni vs Gyaneshwar Prasad
2016 Latest Caselaw 185 ALL

Citation : 2016 Latest Caselaw 185 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Munni vs Gyaneshwar Prasad on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 491 of 1998
 

 
Appellant :- Munni
 
Respondent :- Gyaneshwar Prasad
 
Counsel for Appellant :- Kamal Singh Yadav,B.Dayal,V.Sahai
 
Counsel for Respondent :- Pankaj Mithal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. It appears that record of Court below has not been received so far.

2. Office shall ensure summoning of lower Court record within three weeks

3. Steps be taken within a week.

Order Date :- 9.3.2016

Pravin

 

 

 
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