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Smt. Geeta Devi And Others vs United India Insurance Co. Ltd. ...
2016 Latest Caselaw 184 ALL

Citation : 2016 Latest Caselaw 184 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Smt. Geeta Devi And Others vs United India Insurance Co. Ltd. ... on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 209 of 2007
 

 
Appellant :- Smt. Geeta Devi And Others
 
Respondent :- United India Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Ram Singh,P.K. Agarwal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 9.3.2016

Pravin

 

 

 
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