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Ram Milan vs State Of U.P. And 4 Others
2016 Latest Caselaw 182 ALL

Citation : 2016 Latest Caselaw 182 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Ram Milan vs State Of U.P. And 4 Others on 9 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 11060 of 2016
 

 
Petitioner :- Ram Milan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Hari Kesh Singh,Rajesh Kumar Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Uma Nath Pandey has put in appearance on behalf of Committee of Management. On his request, the case is adjourned.

Put up this case as supplementary fresh on 17.03.2016.

Order Date :- 9.3.2016

AU

 

 

 
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