Smt. Pankaj @ Radhika vs U.P.S.R.T.C. & Others
2016 Latest Caselaw 181 ALL

Citation : 2016 Latest Caselaw 181 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Smt. Pankaj @ Radhika vs U.P.S.R.T.C. & Others on 9 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 733 of 2008
 

 
Appellant :- Smt. Pankaj @ Radhika
 
Respondent :- U.P.S.R.T.C. & Others
 
Counsel for Appellant :- O.P. Pandey,Mahesh Gautam,Nigamendra Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 9.3.2016

Pravin

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