Smt. Lavangi Devi vs State Of U.P. & Others
2016 Latest Caselaw 18 ALL

Citation : 2016 Latest Caselaw 18 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Smt. Lavangi Devi vs State Of U.P. & Others on 4 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 56838 of 2008
 

 
Petitioner :- Smt. Lavangi Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Gopal Ji Rai,Rakesh Pandey
 
Counsel for Respondent :- C.S.C.,Neeraj Upadhaya,P.I.Ansari,Parvez Iqbal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 4.3.2016

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