C/M Mahavir Junior High School ... vs State Of U.P. Through Secy.Basic ...
2016 Latest Caselaw 170 ALL

Citation : 2016 Latest Caselaw 170 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

C/M Mahavir Junior High School ... vs State Of U.P. Through Secy.Basic ... on 9 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1787 of 2011
 

 
Petitioner :- C/M Mahavir Junior High School Naurahani Ambedkar Nagar
 
Respondent :- State Of U.P. Through Secy.Basic Edu.Lucknow And Ors.
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C.S.C.,R.P.Verma
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 9.3.2016

Santosh/-

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