Anwar & Others vs State Of U.P. & Others
2016 Latest Caselaw 17 ALL

Citation : 2016 Latest Caselaw 17 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Anwar & Others vs State Of U.P. & Others on 4 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2676 of 2003
 

 
Revisionist :- Anwar & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Vinod Sinha
 
Counsel for Opposite Party :- G.A.,A.K.Shukla,K.P.Pandey,Neeraj Srivastava,Trpathi G.B.Bhai
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list on 11.03.2016.

Order Date :- 4.3.2016

Pravin

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