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Manoj Kumar & 3 Ors. vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 167 ALL

Citation : 2016 Latest Caselaw 167 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Manoj Kumar & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 9 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4284 of 2012
 

 
Petitioner :- Manoj Kumar & 3 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Rajya Sampatti Vibhag Lko.
 
Counsel for Petitioner :- O.P.Srivastava,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Yadav
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Suresh Chandra Yadav, learned counsel for opposite party.

List again.

Order Date :- 9.3.2016

Santosh/-

 

 

 
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