Smt. Neelam Yadav vs Dinesh Kumar Yadav
2016 Latest Caselaw 166 ALL

Citation : 2016 Latest Caselaw 166 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Smt. Neelam Yadav vs Dinesh Kumar Yadav on 9 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 451 of 2009
 

 
Appellant :- Smt. Neelam Yadav
 
Respondent :- Dinesh Kumar Yadav
 
Counsel for Appellant :- S.K. Chaubey,A.N.Singh,Manoj Kumar,Radhey Shyam Yadav,Vashishtha Tiwari
 
Counsel for Respondent :- B.K. Solanki,Ashok Nath Tripathi,S.K. Solanki,V.K. Goel
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

As jointly requested list on 29.03.2016.

Order Date :- 9.3.2016

Pravin

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