Girija Shanker Mishra vs State Of U.P.Throu Secy. ...
2016 Latest Caselaw 165 ALL

Citation : 2016 Latest Caselaw 165 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Girija Shanker Mishra vs State Of U.P.Throu Secy. ... on 9 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2381 of 2012
 

 
Petitioner :- Girija Shanker Mishra
 
Respondent :- State Of U.P.Throu Secy. Secondary Edu.Lko.And Ors.
 
Counsel for Petitioner :- Som Kartik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again.

Order Date :- 9.3.2016

Santosh/-

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