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Maharaj Singh vs Smt. Kumud Board
2016 Latest Caselaw 163 ALL

Citation : 2016 Latest Caselaw 163 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Maharaj Singh vs Smt. Kumud Board on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 488 of 1998
 

 
Appellant :- Maharaj Singh
 
Respondent :- Smt. Kumud Board
 
Counsel for Appellant :- Kamal Singh Yadav,B.Dayal,V.Sahai
 
Counsel for Respondent :- Pankaj Mithal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. It appears that record of Court below has not been received so far.

2. Office shall ensure summoning of lower Court record within three weeks

3. Steps be taken within a week.

Order Date :- 9.3.2016

Pravin

 

 

 
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