Citation : 2016 Latest Caselaw 159 ALL
Judgement Date : 9 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 432 of 2007 Appellant :- Pawan Kumar Kesherwani Respondent :- Smt. Rehana Begum & Others Counsel for Appellant :- Ram Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 9.3.2016
Pravin
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