Hifza Haneef And Another vs State Of U.P.Thru Its ...
2016 Latest Caselaw 156 ALL

Citation : 2016 Latest Caselaw 156 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Hifza Haneef And Another vs State Of U.P.Thru Its ... on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 394 of 2015
 

 
Petitioner :- Hifza Haneef And Another
 
Respondent :- State Of U.P.Thru Its Prin.Secy.(Home) Lko.And Ors.
 
Counsel for Petitioner :- Piyush Asthana
 
Counsel for Respondent :- Govt.Advocate,Brijesh Yadav Vijay
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioners, list on 30.3.2016.

Order Date :- 9.3.2016

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