Citation : 2016 Latest Caselaw 154 ALL
Judgement Date : 9 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11658 of 2015 Applicant :- Tillu Chauhan Opposite Party :- State Of U.P. Counsel for Applicant :- Ashutosh Bajpai,Vishwa Nath Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks and no more time to file counter affidavit.
List thereafter.
Order Date :- 9.3.2016
A.
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