Citation : 2016 Latest Caselaw 153 ALL
Judgement Date : 9 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 4004 of 2008 Appellant :- Km.Muskan Respondent :- Ghanshyam Singh And Others Counsel for Appellant :- Jeevan Prakash Sharma Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 9.3.2016
Pravin
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