Parmesh vs State Of Up
2016 Latest Caselaw 152 ALL

Citation : 2016 Latest Caselaw 152 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Parmesh vs State Of Up on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 982 of 2016
 

 
Applicant :- Parmesh
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Amarjeet Singh Rakhra,Arun Sinha,Nagendra Mohan
 
Counsel for Opposite Party :- Govt. Advocate,Raghunath Prasad
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 9.3.2016

Download the LatestLaws.com Mobile App