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Sobaran Singh & Others vs Yusuf & Others
2016 Latest Caselaw 145 ALL

Citation : 2016 Latest Caselaw 145 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Sobaran Singh & Others vs Yusuf & Others on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3192 of 2009
 

 
Appellant :- Sobaran Singh & Others
 
Respondent :- Yusuf & Others
 
Counsel for Appellant :- Vishal Agarwal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 9.3.2016

Pravin

 

 

 
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