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Smt. Luxmi Dubey vs State Of U.P. And 4 Ors
2016 Latest Caselaw 140 ALL

Citation : 2016 Latest Caselaw 140 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Smt. Luxmi Dubey vs State Of U.P. And 4 Ors on 9 March, 2016
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11485 of 2015
 

 
Petitioner :- Smt. Luxmi Dubey
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Kamal Kishor Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

In compliance of the order dated 15.2.2016 the Investigating Officer appeared before us and has filed his personal affidavit. 

Learned A.G.A. prays for and is allowed six weeks further time to trace out the missing person.

List this case on 27.4.2016.

On that date the Investigating Officer of this case shall  again appear before this Court  and file progress report of the investigation.

Copy of this order shall be given to learned A.G.A. forthwith.    

Order Date :- 9.3.2016

RU

 

 

 
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