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Suresh Kumar vs State Of U.P. And 5 Others
2016 Latest Caselaw 14 ALL

Citation : 2016 Latest Caselaw 14 ALL
Judgement Date : 4 March, 2016

Allahabad High Court
Suresh Kumar vs State Of U.P. And 5 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5402 of 2016
 

 
Petitioner :- Suresh Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla,Kulveer Singh
 
Counsel for Respondent :- C.S.C.,Durga Tiwari,Mangla Prasad Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 30.03.2016 in the additional cause list.

Order Date :- 4.3.2016

AU

 

 

 
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