Smt. Rajesh And 3 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 139 ALL

Citation : 2016 Latest Caselaw 139 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Smt. Rajesh And 3 Others vs State Of U.P. And 3 Others on 9 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4700 of 2016
 

 
Petitioner :- Smt. Rajesh And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anurag Upadhyaya
 
Counsel for Respondent :- G.A.,Santosh Kumar Dubey
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The correction application is misconceived. It is rejected.

Order Date :- 9.3.2016

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