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Chhotkanne vs State Of Up
2016 Latest Caselaw 134 ALL

Citation : 2016 Latest Caselaw 134 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Chhotkanne vs State Of Up on 9 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1811 of 2016
 

 
Applicant :- Chhotkanne
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Manoj Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 9.3.2016

A.

 

 

 
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