Mangli @ Saffiq (Second Bail) vs The State Of U.P
2016 Latest Caselaw 128 ALL

Citation : 2016 Latest Caselaw 128 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Mangli @ Saffiq (Second Bail) vs The State Of U.P on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4608 of 2014
 

 
Applicant :- Mangli @ Saffiq (Second Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Rakesh Kumar Srivastava,Bajhul Quamar Siddiqui,Seraj Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Arvind Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after two weeks.

Order Date :- 9.3.2016

Jitendra

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