Ram Chhabile vs State Of U.P.
2016 Latest Caselaw 126 ALL

Citation : 2016 Latest Caselaw 126 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Ram Chhabile vs State Of U.P. on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4482 of 2015
 

 
Applicant :- Ram Chhabile
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Shailendra Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file copy of statement of witnesses Dinesh Kumar and Awdhesh Kumar recorded under Sectiion 161 Cr.P.C.

List thereafter.

Order Date :- 9.3.2016

Jitendra

Download the LatestLaws.com Mobile App