Jai Chand ( Second Bail ) vs State Of Up
2016 Latest Caselaw 124 ALL

Citation : 2016 Latest Caselaw 124 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Jai Chand ( Second Bail ) vs State Of Up on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1819 of 2016
 

 
Applicant :- Jai Chand ( Second Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Pravin Kumar Verma,Bhola Singh Patel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 9.3.2016

Download the LatestLaws.com Mobile App