Amit & Another vs State Of U.P.
2016 Latest Caselaw 123 ALL

Citation : 2016 Latest Caselaw 123 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Amit & Another vs State Of U.P. on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 801 of 2016
 

 
Applicant :- Amit & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Anuj Kr. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 9.3.2016

Download the LatestLaws.com Mobile App