Ravindra Kumar @ Santosh Kumar And ... vs State Of Up
2016 Latest Caselaw 121 ALL

Citation : 2016 Latest Caselaw 121 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Ravindra Kumar @ Santosh Kumar And ... vs State Of Up on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1817 of 2016
 

 
Applicant :- Ravindra Kumar @ Santosh Kumar And Anr.
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Bajrang Bahadur Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted ten days time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 9.3.2016

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