Citation : 2016 Latest Caselaw 120 ALL
Judgement Date : 9 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 490 of 2016 Applicant :- Chhotkau Opposite Party :- The State Of U.P. Counsel for Applicant :- Shiv Pal Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted further one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 9.3.2016
A.
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