Uttam Chand Sharma vs State Of U.P.& Others
2016 Latest Caselaw 1135 ALL

Citation : 2016 Latest Caselaw 1135 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Uttam Chand Sharma vs State Of U.P.& Others on 31 March, 2016

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 39 of 1997
 

 
Revisionist :- Uttam Chand Sharma
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Revisionist :- R.Agrawal,D.K. Dewan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vinod Kumar Misra,J.

Notice be issued to Shri Shyam Singh Yadav, the then Deputy Collector , Muzaffar Nagar posted in the year 1990 through Chief Secretary, U.P Lucknow.

List after four weeks.

Order Date :- 31.3.2016

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