Lala Ram vs Smt. Rachan Rani
2016 Latest Caselaw 1132 ALL

Citation : 2016 Latest Caselaw 1132 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Lala Ram vs Smt. Rachan Rani on 31 March, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 44 of 2011
 

 
Appellant :- Lala Ram
 
Respondent :- Smt. Rachan Rani
 
Counsel for Appellant :- Chaudhary Subhash Kumar,A.M. Bhargava
 
Counsel for Respondent :- R.S. Maurya
 

 
Hon'ble Manoj Misra,J.

Admit.

Notice on behalf of opposite party has been received by Sri Sunil Kumar Kushwaha.

Let the record of lower court be summoned.

Order Date :- 31.3.2016

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