Dinesh Kumar Gupta vs High Court Of Judicature At ...
2016 Latest Caselaw 1110 ALL

Citation : 2016 Latest Caselaw 1110 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Dinesh Kumar Gupta vs High Court Of Judicature At ... on 30 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 30602 of 2013
 

 
Petitioner :- Dinesh Kumar Gupta
 
Respondent :- High Court Of Judicature At Alld.Thru R.G.And Anr.
 
Counsel for Petitioner :- Rajeev Kumar Sharma,Rajeev Kumar Singh
 
Counsel for Respondent :- Yashwant Varma,Miss Bhavya Tewari,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 04.04.2016.

Order Date :- 30.3.2016

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