Naresh Kumar & Ors. vs Smt. Chawli & Others
2016 Latest Caselaw 1107 ALL

Citation : 2016 Latest Caselaw 1107 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Naresh Kumar & Ors. vs Smt. Chawli & Others on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 590 of 1993
 

 
Appellant :- Naresh Kumar & Ors.
 
Respondent :- Smt. Chawli & Others
 
Counsel for Appellant :- Amit Krishna,B. Dayal,Chetan Chatterjee,N.K. Srivastava,Neeraj Agarwal
 
Counsel for Respondent :- N.K. Srivastava,Amit Krishna,Ravi Kant,Syed Wajid Ali
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the illness slip of Sri S.N.Pandey, learned counsel for the appellants.

List this case in the next cause list.

Order Date :- 30.3.2016

Sanjeev

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