Vishwa Hindu Parishad vs Smt. Shanti Rani 10 Ors.
2016 Latest Caselaw 1104 ALL

Citation : 2016 Latest Caselaw 1104 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Vishwa Hindu Parishad vs Smt. Shanti Rani 10 Ors. on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 299 of 2016
 

 
Appellant :- Vishwa Hindu Parishad
 
Respondent :- Smt. Shanti Rani 10 Ors.
 
Counsel for Appellant :- Anil Kumar Mehrotra
 
Counsel for Respondent :- Ateeq Ahmad Khan,M.S. Khan
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of the learned counsel for the appellant.

List this case on 26th April, 2016 for hearing on the point of admission of second appeal.

Order Date :- 30.3.2016

Sanjeev

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