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Shiv Prasad And 5 Ors. vs Kuber
2016 Latest Caselaw 1101 ALL

Citation : 2016 Latest Caselaw 1101 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Shiv Prasad And 5 Ors. vs Kuber on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 34 of 2016
 

 
Appellant :- Shiv Prasad And 5 Ors.
 
Respondent :- Kuber
 
Counsel for Appellant :- Awadhesh Rai
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of the learned counsel for the appellants.

List this case on 14th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 30.3.2016

Sanjeev

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Shiv Prasad And 5 Ors. vs Kuber
2016 Latest Caselaw 1101 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shiv Prasad And 5 Ors. vs Kuber2016 Latest Caselaw 1101 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shiv Prasad And 5 Ors. vs Kuber
2016 Latest Caselaw 1101 ALL