Smt. Chandravati Devi vs Smt. Sugiya Devi And 10 Ors.
2016 Latest Caselaw 1097 ALL

Citation : 2016 Latest Caselaw 1097 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Smt. Chandravati Devi vs Smt. Sugiya Devi And 10 Ors. on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 298 of 2016
 

 
Appellant :- Smt. Chandravati Devi
 
Respondent :- Smt. Sugiya Devi And 10 Ors.
 
Counsel for Appellant :- Rakesh Pande
 
Counsel for Respondent :- Triveni Shanker,Ajay Shankar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of the learned counsel for the appellant.

Put up this case on 20th April, 2016 as fresh.

Order Date :- 30.3.2016

Sanjeev

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