U.P.Small Ind. Corp. Ltd. And ... vs U.P.S.P.S.Tribunal And Another
2016 Latest Caselaw 1092 ALL

Citation : 2016 Latest Caselaw 1092 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

U.P.Small Ind. Corp. Ltd. And ... vs U.P.S.P.S.Tribunal And Another on 30 March, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 36192 of 1995
 

 
Petitioner :- U.P.Small Ind. Corp. Ltd. And Another
 
Respondent :- U.P.S.P.S.Tribunal And Another
 
Counsel for Petitioner :- Vivek Singh
 
Counsel for Respondent :- SC,R.S. Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over for the day on account of illness of Sri Vivek Singh, learned counsel for petitioners.

Order Date :- 30.3.2016

Pravin

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