Akhilesh Kumar And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 1076 ALL

Citation : 2016 Latest Caselaw 1076 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Akhilesh Kumar And Another vs State Of U.P. And 3 Others on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5467 of 2016
 

 
Petitioner :- Akhilesh Kumar And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Saurabh Basu,Badri Mani Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 11.02.2016 learned Standing Counsel was granted six weeks time to file counter affidavit.

He prays for and is granted six weeks further time to file counter affidavit.

List this case on 16.05.2016.

Order Date :- 29.3.2016

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